Section 2(1)(h) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

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State of Rajasthan - Subsection

Section 2(1)(h) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

(h)"Treasury" means (i) a Government treasury in the State of Rajasthan and includes a sub-treasury and

(ii)authorised branches of the State Bank of Bikaner and Jaipur or any other authorised banks.