Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2)(a) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977 (a)consumers having contracted load up to 100 KVA, at Rs.50 per KVA on their contracted load.