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[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of Karnataka - Subsection

Section 227(2)(b) in Karnataka Panchayat Raj Act, 1993

(b)the salaries, allowances, pensions and gratuities of its officers and employees other than those whose salaries and allowances are paid from the Consolidated Fund of the State;