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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xvii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xvii)to augment the resources of the University by exploring or innovating activities such as research, development, consultancy, training programmes by providing services to clients from industry, trade or any other non-government organisations;