Allahabad High Court
Nisar Husain & Another vs Board Of Revenue U.P. At Allahabad & ... on 5 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 61095 of 2010 Petitioner :- Nisar Husain & Another Respondent :- Board Of Revenue U.P. At Allahabad & Others Counsel for Petitioner :- B. Malik,D.D. Kushwaha Counsel for Respondent :- C.S.C.,Rishikesh Tripathi,V.K.Gupta Hon'ble Ram Surat Ram (Maurya),J.
List on 14th July, 2016 on the request of Srri Rishikesh Tripathi.
Order Date :- 5.7.2016 Rahul /-