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Himachal Pradesh High Court

Krishna Shukla vs . Abhishek Jain on 13 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Krishna Shukla Vs. Abhishek Jain COPC No.147 of 2023 .

13.06.2023 Present: Mr. Pawanish Kr. Shukla, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.

Notice. Mr. Varun Chandel, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.

Compliance report be filed before the next date.

List on 26.06.2023.




                                                     Jyotsna Rewal Dua




             June 13, 2023                                 Judge
                Mukesh






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