Himachal Pradesh High Court
Krishna Shukla vs . Abhishek Jain on 13 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Krishna Shukla Vs. Abhishek Jain COPC No.147 of 2023 .
13.06.2023 Present: Mr. Pawanish Kr. Shukla, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.
Notice. Mr. Varun Chandel, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.
Compliance report be filed before the next date.
List on 26.06.2023.
Jyotsna Rewal Dua
June 13, 2023 Judge
Mukesh
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