Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30] [Entire Act] State of Himachal Pradesh - Subsection Section 30(i) in Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 (i)being an officer of the Forest Department duty bound to prevent an encroachment over the reserved and demarcated protected forest land; or
