Madhya Pradesh High Court
M/S Cox India Limited Thr. vs The State Of Madhya Pradesh Thr. on 21 April, 2015
(ra) 1 W.P.N0.1618/2015 2110412015 Shri N.S. Kirar, Advocate for the petitioner. Shri Praveen Newaskar, Deputy Government Advocate for the respondents/State.
List this matter alongwith record of W.P.No.3893/2014 in the next week.
(SUJOY PAUL) Judge