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Himachal Pradesh High Court

Harbans Lal vs Darshna Devi on 21 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Harbans Lal versus Darshna Devi .

RSA No.285 of 2020 21.09.2022 Present Mr. Nimish Gupta, Advocate, for the appellant.

Mr. Jai Ram Sharma, Advocate for the respondent.

Learned counsel representing the appellant prays for and is granted one week's time to take steps for the service of respondents No.8 and 9, enabling the Registry to issue notice, returnable within a period of four weeks.

(Sandeep Sharma) Judge 21st September, 2022 (shankar) ::: Downloaded on - 21/09/2022 20:06:32 :::CIS