Section 79 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
79. Provision of hand rails [Sections 8(2) and 25(2)(f)].
- In every staircase at least one hand rail shall be provided.(2)Where steps are provided from the ground to the building hand rail may not be provided, if the steps do not go above 4'-6" in height and are not less than 3'-0" in width.Lobbies, Corridors, Passages and Balconies
