Bombay High Court
Smt. Indubai @ Ushabai Laxman Kulkarni vs The Commissioner, Central Excise And ... on 4 February, 2019
Author: K.K. Tated
Bench: K.K. Tated
21-cpst-6686-2018.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION ((ST) ) NO.6686 OF 2018
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Office Notes, Office
memorandum of Coram,
appearance, Court's Court's or
orders or directions & Judge's orders.
Registrar's orders.
Mr. Bharat Gadhavi I/b Tejesh Ddande & Associates for
petitioner.
Mr. J.B. Mishra for respondent Nos. 1 and 2.
CORAM : K.K. TATED, J.
DATE : 04 FEBRUARY 2019.
P.C. :-
. Heard learned Counsel for parties.
2. At the request of advocate for petitioner, time is granted till 11.03.2019 to remove all office objections, failing which contempt petition shall stand dismissed without reference to the Court.
3. Matter to appear on board on 18.03.2019.
(K.K. TATED, J.) S.C.Magar Page 1 of 1 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 15/03/2019 23:22:59 :::