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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(2)(i) in The Punjab Motor Vehicles Rules, 1989

(i)if it has prior to the application given notice of its intention to reduce the number of transport vehicles of that class generally or in respect of the route or area to which the permit applies; or