Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 65] [Article 28] [Constitution] Constitution Subarticle Article 28(1) in Constitution of India (1)No religious instruction shall be provided in any educational institution wholly maintained out of State funds.
