Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 73 in Chennai City Municipal Corporation Act, 1919 73. Limitation of power to accept property intrust. - The council may accept trusts relating exclusively to the furtherance of purposes to which the municipal fund may be applied.
