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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(ii) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(ii)Shall appoint paper setters, moderators for the PGECET and decide upon the printing press or presses where the confidential material of the Test shall be printed.