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Karnataka High Court

Branch Manager National Insurance Co ... vs S Seema on 15 February, 2011

Bench: Ajit J Gunjal, K.Govindarajulu

IN THE HIGH COURT OF KARNATAKA EXT BAIREGALORE
DATEZD THIS THE I5?" {JAY GI-7' FBZBREEARY 29} 

PRESENT

'§'H_EZ H0r*»s*13:.,E MR. JUSTICE: AJIT J.GL;§i;§;ég:   .

AN D

THE HONBLE MR. JUSTICE K,QQV:N«:5AR;%;.;:§:;L§;_  

M.F.A. N0.4935/200?)(rvr\>jL%%     

BE'I'WEEN :

Bramzh Mariagtaw,  
Natiollal I1']S1lI'E£t1'lC{E CO.~-Li.'€L, ;
Branch N0. .1, P.P.No.15,' '  % V
G-ovirzdaswanz Pillai S'£',l"_<:?-fif, _  '
Salem --- 656 Q01-._ 11-si)'x>v  V'

Repres(ir1ted'  its 7;' "
Regional 1VI.31'I1E1§§V€}";"-,_ " , 
Nationa}  ir1s:zra.ng;é'   
Regional Offiyiiig ' 
Subh;1:"a_m C<§m.piex',,
, #14éi;.§M.flG..Rc>:1.d;"H.__ _____ 

 ' 'f3.a;;g--;1:(;:ae;~:~ mfiasgo O01, ...APPELLANT

 V  {i[3j,:v'E3..:jE'.g3\g;[~i\3T }f{rishr1a Se:-'amj5;. Adxn)

" " "   .. Smt.Sv;S<:en121,

 VW"/'~<)'L2:t.e E'{e1jes§1 fkillljél,
'._?¥§:;»*:>iJ ziggéttii a§3£>1.2f; 35$ §_.is::az*s:'~;.

T .4  "2; ":ViSEE§'E'i.E Slifjgéi,

Sfzxiezzézé: E¥.21_§§%;e;§j:: A§.':::~§a€.
§'sE§::v.; 2i,§§:{?€§ a%}{_:»u§:.  M35,-@e2:":~,s2,



Simzrés mincar repfd. by

His I1z1t.u.raI guardian:/'

IX/lather the 13? 1'€&;p<)1:1d:?:1.i:

Herein

{Both R/21. N{:>.216.

Sa:11a.ri;11 Nivai R{)}.-Q11   _
Resideméy, # Off: B.G.R<)21d, I
Ne.211' Vi} aya Eirzctlave,

_B2mg_§aIe:3re ~ ?8.

3. A.Dc>raiSw2in1y§

S /'o.AIagappa K011e1'__.

Age: Major, V   E  ~
R/a.N0. 1, M'N.'1'rans;'pore;: '-   A1
5385 Building, 15' M21i;3_,v" 
A'V.R0ad, Ch:g1i;1a1"e1jpei:',' 2 

BaI1g-galore. 

4. Farook AIi..A';-P§§;_.' =  '

S/guabau3..    

Noxvivaged abe3;1i:__é'¥6 y@;i1=:=s_,,-- -

residi'n_g'a__t N"0.3~}f,~.V  

KL:1lIag<>'a.r1der Kaéiyi, .--  .

Ma1:a_k21d"u~. S2;1i¢':1m   5.&RESPO1'~EDENTS

. _ « {§3y»_'-$n;%t: ':i}'i2*ié1;v Adv. for
 _v S:i,S;.K,Ve11kat:e1 Reddy, Adv. for R1 8.: R2)

  is filed zxndar Secétion 1?'3{f':} of MV Act

 _2zg:.».uT:1:;i: E-hxi'~:"}udgm€:n€:. and award dzliifjd 18.622005
 E3-aaserd * :11}: Mvc No.65§2,/2003 on the fiie of XVI
 "A.§f€;fiv{';§.{)I1E1E., Juciggge 8: EX/Iejrtor z'31C{3id€f1'[I Claims '1'z'ibunaL
 E3a_1:ge1i1:3rci3 ciizy {SCCH44} a1va1rdi_ng ztagzlperisatiisn of
 , §{:~§'_'~'E.5§7GQOf-- {:9 i._E1e }T"f;?Sp£Zif.}{i€E}§". i\E<;s.§ §'3(i}:'E?iE} 23:31:?
Vé  .;1a%r;s?r€i§§;g :2: sgum sf  E0,0{>G;'-- {:0 {that :'€»:sp<)§1§i€::1fc; N92
 "--«.hé%:°e§r: 'i.<>wa.§*{Es:; i:':§u._r§es3 aiagézi z:z1ar2}::*{E§:1§§ :::<>1':2'g;€:§2&;22£i:3;2. <3?
«}{S.§:'LEJ35,GQ{}f~ is} iihezz :*e:4=;;3<5:'2{§:§:;:1_€: E\}':i§.§ §'§£?f'{';':i§.'3i 3i.<}zara.r:i5a

€§€E1"§.EE <3? E263" E"::4:_ss'%}a*;::{§ am} 2»:&%;:»1.:':i_i:1§§ <:x:3:12§3&::':::;a"f§{3:: :13?"



Rs.3,13,000/-- to 1*{;2sp{>11c1ez1t: N032, {.<)w'ards ciééath of his
grand ::r1o€,h:3r with Cc)s1'.s and 5.-:impE<'-3 i11i1€',I'€E,-Tail at: 8% PA.
§r(m1 the théjr ciaie of p€'.f,ii'i()11 {iii ttlqer date of z'e::;1iise1tic3I1
and direciiiiig; the zzppeilami If1€',I'€:i{1 to depesiii the rirmirsza
€:£>mpe:'1ssa'i,i»:3r1 21:1'10u:f}:i' with costs and i:1t,e1_"€si:. V "

This MQFDA. iiiillliilg on {(31% I2earz'.rTz_g, i.his;"'§i€1y1_'V--Ajiffi' _

J.Gunjal, J., deiivcsred the foi1()wir1g;:

JUDGMENT

A happy family e:c)nsiT:sui'fi.gg jéshé Ahuja§ wi.fe Seema, SOIIF Vishr1_:1"Sz:1ry*aj' of 15::

respandexit. were 'éii-VL'¢V:".if'a=g;()nR. In an unfort1:1.nate 21cx::ir:1:-rut, Wt:i(:.f:foL:'(:A:§'rred'- 0}3'V"G3.O5,2OO3 at about 1v2'§4V5"11Q:;1rs.'7'§;:'}"as2_ V'-.T§igoI1R"i?v21$ being driven by the deceased'. Rajes--h '.é§.'£v1 [1j'5'31£'.""'a5V}.A£iI€ the (:ar was near C01'mbat.or<3~C'hivnr:.2i.€--r21:i1 15.] «am mad in friamt of Ar'r0c;=r".faa A, ., J' . 1:' SV'Ev%?0'£e%i ':"{.}3-G €~>1.'&i'(--::1<:'iViiVi';«:_§ iV<)r.:f3,r bearizlg I\}'0.KA+Q1~A/4559 €?E}fi1§3.f£*i)vfi;1.._'£;§1§3f'*-{)f.:pOSif€ directimz drive.r": by 1"espondeI1t. N<>.3»..§:1 a>:-::;.4_:;<§h and rxegiigerii mamrtzer arzci hit: the Car. Vt.3£1g;§i31'{.R <:ap5iz@<:i. ",E'It1<: §1u.sba.nd and the ;1r:<)i';hr3.:'«in~ T.1'zm-"':::a£5'_AAfé:l"2{:é 1" {T§2Ti}:}"i'}&3§£}€', <§E<:-rd in iihe sszzigf 2?:.<::<:17e§r:%r:€i, '§'%1e=:
é?;::,}":€:'«i1':~Eaw 2s;E;<s{> ssL:.s:tai:.'1€:.5§ .£:fg:.:.r:?es;, E33? §':<>w<:v@:", 21:9; 23 " * ":"<%.:e;':,2E£[ :31' §;;§'_:'i:<; 2:<t<':§<.E<?:'2.'a; 'ééza §Z:2.'2.h:z=::*--§z:--§23;w vxém 2%-*2§$ £3, C1aima_.:1i: bef%31'e ihfi 'l'r;1bL,mai, went: Emit) 21 depressiora and (:<)m1m'ti:e3ci suicide This decreased Rzajesh Ahuja sz.1sf.21;iI1€:d £21231} iz'1j1.z1"i<::s emd s.;u<:c2:.1:21?3€3CI to £113 iz1;;'1j1':i.es on 1:171:33 spzrgép Sc} aisix the m<3i:he1'Ai:1'1--law. ;"'i"h.§=.. clatimani 211550 sz:1st,21im-3.d imuries zimd wag..21_§i':;ia'Tt.f.£2d 'tQ PSG Hospitai, where sshs took; I'.:"£3%}:1':',r:1:<3.r:{t}. *If1ié:i véi*1.iC:1gé .A C§L1f3'Si,i(}I"i beioraging to £1133 ,_r::ia1ir'n.aiii's w:i:s'=,4_hez1j;ril3,? damaged and it was as in ti*1eL>"Iz_1's:.:V1*21nC€ .._par'i<3y'F, called as iota}. £055', The sz1fv--%é_3[ror c:_o11e_:}.a.1£:*'£:(?':d zthpe survey of the v<:~hi<:1~:2 aznd fou1f:_ci t}1z1t;»-«itiwaisz _'L?)cy<5;f1<;}."" v1'€ép21ir and the c:1airna1'1tS"'Iod _§§3d éif*Iér1a;im 'f0r fiamiire price of the car. Thé c:1a'i':n _(:>f the':,{?::*Sv'£'.. t:13.i--mar1t is that her' beloved husba._m:I xveis: \}'v<>:i%:iI1g'_{_ 2i'[."E«{ut'.cl1jscm Souiih L1:d., A-21$ ASé;i&;_tLa:':€;xSa.1<:*sV"iVEai:"1.21ger with a salary of 322,300/~ r:i'er§i4«E;; ~ 'i'§:;é_:..mc)i:hcr--ir1~law was a h<3use3~n13.ker and. thefzith<:.:i--_i::,-3:1"? V§?"21S <%a'1:":1i:1gg :1 smm (if $3,000,/A per ~<, ':~:nc>I1t'.h." ,__?ié: :55 131:6. (121862 of the Qiaimzmtis 'shat ::iain1a.r1i: j ';T"=§g:)'; 1, §%.--J'aé:§ £mrE<:§:'1§.f 215;; a ie:<:*;1,:r°er in KLE 3,23% <é<;H€ge fcsr 2.1 ..::;;215¢1r§,r 05' %'fi§{%§}{}/~ pars" m<m':,%1. zmd $§'1z:-3 has; Emsii fmr " ;=2§§?<i<:1:1?.:>n2?:i'.<=: iT:':~E_2,2.w$ z:1":_<:E E232" <:{";mpa:3i:3:'":s E§':.;§fE::*€: ii: §':s:> gm; s21:3_.:-* {:hz_-1t: this claim ;)e:tié.%<>r: E0dg,erd Claiznmg CG}"E1p€E1SE1f'i0§1 for iihé? cieaiiifx <::»f §"1.€§I' h.L3sba11d a:1d_ 'r1_§:r :1';0'i';'.htr'r--irviawz It mgat ix} di:"~:.pt.1i',e=, iheu. t'.I:.e:~}f""1j:_=;}g§;;§ ggf; _ <;u»esi.i::;»:1 in r:=>.sp<-361: of i'.h:;5r Wzzggznlfi as xxr';:i1i":3.':~§>i:}i<2 1Q'r;:°;_;' were in currezwy at the $311165 0f the:_'3.<:<-fidé:':tat'-, 'I!."ii1{}i*é?_d"* single ciaim pei;ii;i<>11 is ii1e'ri_'»:1e1imi'1'1g (i<)11ip<é;i1$a_ti:>:--1 in -. L respect: 0f the i'.'.-VG ciea1t13s_____é;a_ wfitli a:~s« _t;11ev ?i:1ju.ri£:s sL1st;aiI1ed by c1ai'm2111f,"'N{3..'1 gzleiififizaffli, No.2.

2. in 7£.E) "3;11.V£'; zicaficez, V.r£:SVVpc>11de11t, No.1 W Inssurancte:.€2<3nj1[3a.I*;;y"h:a.§:1;'=fi1€:C1 CS3€21iTen1e:'1t of (ahjections dejnyirig 113:9 <:?ra-*ii:=§=_: 4' pct]i«1;11'A{)-n__ aV:::1*me11i'.s with 'r»eg21rd {:0 this d.a"{e, tim_c," :":1(:=m'.1':.. a1i{;i.__ place of oe::c:u1'rer1<:e of the 21c:<:id<3:1t. 'i',!%1ey w<>_u1d 2i;1--:~'3Q i;a.1i<: up a plea with regard to 1;;'}:1e»~'-1rjeci€*:e1s;<3d 'R:1j_c_:_$h.V Ahujafs income as well as the 0':?gj;1:pa:£:ifQ;1'.They would 21130 €*on.t:e1f1<:i i;ha.*: filfi'.

"*:<):ij1p;%;=:'1:séa.fgi::'ié'.<:iEaim<3<;i is *i'X{',{3S8iV€ and t';3Xh(>I"bi'{'.E3.£'iE',. it ..§1.1s<3v. .{é<j_;1é.€nci<:c1 by then': iizat. the acrcjdem: has {)<:£::w2:":f':.=;§c?..._ s3«:'31@§_jg* 3.? Eihfif E>e3he.;<§i of ihe ziria,»-'63; {sf the " VE%'21;g{_:}E'2§% E%za§s::£-'53: Ahqiaq 'E"'h:~':y *9,--"{T31,i§{.§ ais:s<:3 {:{3mi:€:::{§ '*:'V_V;a-§':-A*?:,§":<~':;**<2: a.%:;$<i§E:_,:i:<%Ejg ma :'1<'::x:z.:,s»: §§«':tE;:5.>c-:;z:1 é:§":é;% :'=:e;:1i<:%£i€ _ 5, _ ::<)nm1iiii:e££ by 'z,'§1<-3. i'a11;11£;%=r of '£,Eae e:1<:;:;:e.as~:.ed and the sati de~mis;e csf his .3011 in {.119 acvzricierfi. 'E'he:,.-Y xv<31.:}ci"."':11s0 ::<>:1f.€:I:::i ma': ihe d:'ive:%r of W'ag0:r:R 3 *3, h§_r13.$e1i" was; 1:es;p»:3r1:sibEe far the: zacteticierip_i.:_i::.sn1:{:'<:.Irfa sis.-s"

whim: drivizlgg, he i::ried to cyvertaige &1__¥'E?}1i'{j1¢'3,'_A\z§T}'J(Z3f1__'W.§1S in f7rc:)r1t, of him and couid net gin-r{>id"'t'11€ <)ne:r;:i1i11g Vefgiciéc the lorry in quest,ic>1": éinci _he1'1cE'e;=.-- ha's paid th€ pexmlty for such re1s1"i._d1=.ivir.';g. .T1L1r;'§"i;1A.m. and substelnce of the <}bjec:'£i(>ns is th::it i:he:'C1ain"'1'%§:rii.'s;.';a1*e:s I"i{)'{, erititled for artly c:01f%1p<:§1:1'sg1t.iC11 _ér1ci Aaisri""'fur£;her thaf; the decee1sve:*d"Ti:é1jr§j:;e1fu :i:ar'21s"'-respcyzléibiéz for the accident. 01* in the ait.é':';1'aL63atei't,.:é;i:1 'c16:g1?§:é_.of' contributory Iaegiigence is 21150 _reqL:ifed" ta} §liifibLif.€d is the driver of the Ifitfijicéee iiiiat 21:1 applictatiarm Lm.c§e.r Sec"t.i(rJ:

1?8_;' Cf '§j,:%1f;i '.?§!:'€VZvJ{L{}I' Vehicles Act vms aiso filed and ii: has "~».beem ;g;.:f;3§11tcéd' Ree3pa11de:1'£. 1\E0¢3 -~ ff)r31ver' of the lorry ;1§.wss,:} ff:;§en<;§ §"1§S {§ci.a§i€<:'§ {'f§'3je';"':i?E'.i"(}§'"1E§ zfibeii. w§'1€3_;'2 ihsi fiiéifiléff .V _j»:€722i§£ pi>:%%;<--3{§ _{{f;r 2t::"g§u:m%:'zi2sa E"Jé3.vs:?.ri':E.1::*:}.e5s his sps3:<.:ifie:::
ziiaém i.§§;»H,. '§£?E"§.€:'f§'} Em 322:-"£2.55; ;::'ai::afs?{§.§_2'1.;g ::":€:;1'%:' A;}<}{>r¥;2:. (7% Hate}. near €0imbat.o1*e~Chim}a.ya111p2z1ya:m an Iefi: side of the road, the 'E\«-'{211*L:t:hi XV2ag{>r1R c.21m_<3. finrn the ()pp€>':;.'it;e. direc'z,i0:'i, CiI"ZiV€31i1 in 21 1'a:~3I:1 zmci :'1€:g1igg:t:'1i. I:i_1;¢£i':'.r:.:;%r.. :2m_d £1216 driver of {£36 Czar Rajerssh A}11.:ja.~V Ejzgsy iii)" c(mve1°siz1g with other met} on Eiis 1nc2zE.iI€:T».}§€)I'di11§:"-Li; viz: hie; 16ft. hzmci and d1f1'V;i11gg (:z1r '\;..-f_i1;:.h h.§ir1§l, r;:<>:_1i:roIii:r1g '£1116: st.eeri11g and £iJ§i'€SE13T. O§\ this COHiSiOI}, the damaged and further he Eudgedv 21 itgrii-;:;;l.:{:V§:1f driver of the car. x&'§{:hf«* ifiiiferiox" m0i:ix.»e, the police .E'1'::1Vc.?A;}é%:;gisfé;a\§d"'-a"{ta:s£:"3;:s'"21gai11st. him and he is c0z1t.es'i.irag< {I16 b:"i:i'nii*121I4V'<:;1'$-r;>.' , 'i"h<-2.' 1ca5:":ri€=c£ m(:r113:>er of $118 'i"ribuI1_ai, hzwirzg ' ~r€gé:-iii '£25. thrj; evideiibéé Eat": in, \-Bvas of t.11<: View t11at". indeed '{,h«:3' ~%1a1v<«3: praveci tlrzen filfi de<t<;=:asse(§ Raijesh Ahzzj-2: €9[f£":*.«;".§:§'E1A.,1'i'.f"i€' a<tt<:i<icz1'1i. E1I"iSi§1§§ out of £1115? use of ihe
-- W21g'i:t1¥'<?; i'r:'q'L:<:rs~;1:i«:):1 and has 1'ec:<3rd€<:i 21 filidillg that the _ e;f:ijé:_'E: ::"%;{%g"§ige:é<:€: :53 iii} be a%;.§.z°§'?}1,::?£:e{E 'L0 the €§:'E.Ve:>,r sf £;§"1€: '-%_§§:>~§~yA"A.'§z: {'§E,1€'.5':'=3§§{i>.I'E. E":'";.s_-:~;s::;§';23z:'* 2:5; i.E"§s3 {i:€f)§Hp{fE'1Sé3§i.i(}z§. .13 V' {'?{§§E'§{i"€E'§'§'1€:E{.§, E329 §_r;«:a.:fm*:<§ :":1£::;{:':§}i~%: :2? $36 'E"r§.'%3:,*:r";2:§ §'E£.iE:§ Hag-
aWa.:'de(1 21 3:-sun} of €'21.65iOOO/w i4<;:n,x--'a1"c:is the death (if Rajesh Ah1.E_}éT£, hussband Gf e121i.memt N03 wl:1xi§::Ij"._i$ imthisive of fiziiss of d€}3€§§I1d€I'i(?}-" as XX-'f;';§l as ig'::2'_e.":mj'e_;i'1'ii;___ under the c<mve1:itier1.a1 heads. 'I'_I"1e _-"i";'eib:i:;v:1§i;i. '§1a:~f;_ 21vuar'ded .21 fi.irt:.her SELIEYI of ?:3,:';1_3,(}OQ:/ death of m0t..herwi_n~iaw of ::1V%i_ir1a.§:1r1i:N0::1.V Claim _pet.1'i:i0:1 Gf e1ai.r1ia;r1i.s t:ii4eViia:§ciEyfes 'for: T. :E5ii'A3€;*:Avvvi'.3;IT}.u']'L1I'ii&'.i"> suffeifed by th.em., thg a sum of 220,000/--» each.'.«*I"'}§us,"h2g.5s:':;1e{,<:}§teei1elaim petition in part' of the singie eiaim §>r';%tiiiioi:i member of the Tfibilllfilei.' ,.~'Si.1€§11 21 Claim peitiiizion is ri1air1ta_inab1'€;; L;:.dé:.eci"v_kaé""has relied on the ruling of the Eiigii.AC{)'Lii;f""€iZS§ Wei} as Eviadhyei Pradesh High "'A*C',(i'u1fi:; T. i "§iie4'.ir:e2ir<:%r being ziggriééveci by {he jiidgmerii. :,1I3;.Li' 23$»-'E1I;'d is in appeai.
5: M 211%, N . KI"iS§3.Z'."i €:EE:,%'W:i:'i 1113;, ieam ed aiaiiiiisseéi ~ £i§3§}€Ei§'§EE§§ E61" ijéae Z§E."E$i.1?§"'€f§'T E-'JESS at g;i°e22ii, ggiziiiisa 2:5} §}i:'i§'S'£,'£é£{§€ii' _9_ us to iiakiezz :51 View than. £1116 ciriver of the Wa§g011_R wzasa $()1é=.E§; ;~e:s3pc>.ns:ibI.<:--t for the zxctctident iuasxrauch 2-13 I"fi§:"'»he1d <:r<::esseC1 the: §n<::d.ia.z1 fine and hi': the 1'ig%1t.5€§_";e~. .i{)I'1"j.-'. Hss fLmi;1';er s3z:1bm'1i:ss ithaji: the d:'i_v-95.. .E£}1'1j% hats ciepcgeéi befcyre the 'i'ribu;1a}_ t.}1ai1xfiiiéi.»de§?E:-21S<éi:3___\>e=:§S« r;:()nv(:r.s;.ing an his 1"I10bfie._7 u_:_hich ..iV_5sV' prG}.1i'bj1&i'€»?gi_ U_ji:1d€:r_ Sect:icm 230%; 0f the Rules.
Thus, aCc:01*ding to    Lmder the
iaw is done, t.i1¢:».qL1es§it::: .rjjf  to the
driver sf (fit? would not arise.

HE fur'tih'é3;._s§':4bni:i t1?:.a'i;- in'i'h~3"ait€rnat.e, this Court is ffifqlliffjd :6: t;é1'}=,e~._§iVvi'ew"'hzuzi.3:1g raagard to the :r1at'I.1re of the 21(:c3Ide:11i. t:}:12,fif -f';E1ta"dg_: C'e2ised himself had €:0ntributed $L:bsta1z1ti£z--.1br"~. {,0-_ amcident. I'n:é-sofezr' 213 the C0:}1%§péI:s211;'i<)'ri defi;erz11in.ed is a::c)nc:e§r:1ed, he submits that <;12é;i'::1a13r%Ti, I'%;?z;,1 153.? this wicmw 0? Rajessh Ahz%1_§'a 'N21-S9 2:1: _ £72:'§;§ri*:eA'Gf'i'i§i}';g§ Clzzim pei,i't.i<}:1, V»-*(>rkiz'1g as 21 E€::i'.ur€3r* in §{L_E'3'1¢e1W €:r}}E£%ge élfiéi aizega dizrirag the f:':\?§d€:I"}(Ef3$ Shfi has €.i<;*:;,§'::':».::;€é:% ifiiai s<gE"2<*: ways: w{}'r§~=:§z2g 2.15% Eé:-*;<:i':L:1'e::::f. "£23 E'.h23;€: ' <;3:><;i4z;%:"si:;'V----:'I.§*1a% sszziii ;:'£E1Ei_'.}?;.3I.'}§i, wiaiiriz Sim i"'€€'i€;'§i'i--'€f§3 2: saizgry « l{)--
is reqzlired in be 'taken iilili.) c(>n-Sidetr21E:i(>1'1 whiie detem1iniz1g tfze £055 of depernafi-211(7y. He :fm't,her s1.:';3 m1't:s '£'.hEi'E', 21ppzi1'e11t:1_}-2 "iihfitffi ca:'1n{3£: be 2111}? cc3:3i.rfi'~,>:.'1.'1jiV:)_::_1' the: m0t:,her~in~1aw is izhs d&:111g}1'3.',t2',I'-ii]~1ElW'..€12':?hf::~.'.§11di£?IIi" c<mi.<-ztxt of Soctiety, I?{)OI."€;°fS() in Si}LIT.h__;I}d.i§£.. _'.H_€§i1w(;&T:3 Q11.' the <:cmf.'r'a1'y'., he subrnfis Vinssgteeid" Qf " ariy , (Zf)1Df:Fib1Z?§i()VIi tin-::*<a is a.Iw:--.1ys ret1*i'but.icm, Hé=r_1C:e,_ he s'u1_:jr:1it.Sé;h21t the con1pense1ti0;r1 awardeci for 7[;hcj-- the m0{.he:'~in~ iaw is an {he_higher....sid.é3,'--.a;sLs:ii11i191'g;.,'~ihat she has cgontribtited a13._.ii'a};:iii_0;1v hf' £1,553" a,ff.e:n ti€§_t1"'i:o the family. He also: suvVb"1*r:if;sg i:Eaa§f'mcss of ii'1"i:"e rest as awardeci by the T1"ibL1112i3_&i£é ._21}s0 G13: side inas.mL1ch as it ought to have been '%.p'.-.a.. ~.
'1? f Ef:em{::E{,Nz11iI1z1, E<»3arr1ed C-:)unse1_ appearing for the iiiaVi:<t1::r%.*ts; A_"_~.s3;2b';.?nits that. indeed 21cc::ide:11£% has . s:)<::<::,*:"'1i*:*€:-:3 diiéz {:0 the ragh and 1"z<-zgiigexfi. drixrirzg 9f the (if tihas i<>1;*:ry. Silt: ssubnliis £11/3a.i;. if the skemh
-- zmfi. gm: EEEIV r{:p<;r*€s 59$'. EZ;>«:¢P2fC} and £251.92} are " iiakaézz izm} £:<}:§_;s:£<,i<-3:r:~:£.i<}:'2, if is {.'¥"}'$§IIé.%.§ <:?E62::3" ihai? §lE'§e';f mrry ::i:"§v::*::' Emzzsgi-3%? 1%,-':25; sszfisiy :f$s%;p<i:§":::;§"£:>§:=: 'f=::3r ":.§"i_€?* £1{7€E§{'§€'§1E.. IAN 1; _ She s:.1b33:11'_t':s that the 'r*ig_ht of t;h<-3 Wag<:>nR W223 zrcyrxapieéteiy €1e11ne1gg;e<i and }1e;:'1::e-, in the c:ir<:z.1rr1st::}u*,i::':e%s, ass" s31,:bmitt.<':d E33; EX/ILA.N.Kr'is1'1Hasw21mjy£ Ic=,e1rr1£::€E. .{:cs'L :_.;i.;é;¢1 for the i11s;2,1::zm.c<:=: Compzmy that _h;1d' c:0n1.pk=,'é.e1y {,'.O3"?{1C to the right side, of :13jéjj.:":§a.d a»111d' lorry <:am10i: be-2 ac:cept;e<:i. 21VI'a;_o"'sL1br:3'iV€.s::A,?;hat:;tht:

crompensatimz ciei:<:1"mined   de":at.h
0f the husband and  $0.} also
c:an1101';: be fauA1_1;<3d.   No.1 is
CO1'1C€I'I1€d,     of the accident
as; \A:e:E]i'V'éis§ x\ir}V.2 :ef?1."; wo.rKi11g as a lecturer in }{LE V"La x'v. fiowexrer, as of now, she is not w0rkin__g{ 21.11<ff1" rj101 - gé':.t.i1i§§ any :ncg>n1e. 2 a'}i,_\7&?';<:v}i'.s;'.;j€: givcéxz our a1."}.x:i<3:.1s c0I1side:"atic}n to '$1116 submis$i<;;%1Ls fgavade by iihff §€;".3;.I'I"i~'3d ztmxnsei appézzlring {arr j i",i_1<3 _i:1s;Li'r§:1*z1_ss wen as-3 iiims cIaimaz"1t::~3.

AA ._'I'h<: f01Ic}w§11;.g; _p0in£;ss wmzld alrése §2;)1" C<3~:":siciere'1*§.i£>r1:

fa} W?'2eiE'2€r {he '_[E.r'zd€r':g 53;' £519 §§"r:iE"):,maE :'s3g(;rd.ir§g£ a:;:£.i0:T:{z;E:>£é% §'E€§;5i§£?f'E{f€ zT:.é{::'ra;'::.s in :''e:;~:>:j{%3:*e:'2<:s? ",3 {b} WF'aé:rriI'2er* (he c:'oz'z'1p€n:5;a,I.io 1'1 as ::1e:e*m"z2frz.€d, just' and. proper?
Point N0. 1
9. Insczfm ass th<3 ac'::i<):1abie I1e.g_j>;'£';'§,'g;§3.:1:<i:'¢'3" 17$? V' C{)I1£":t:';?i"}1€'C1, We na:>i.:'c<-3 $1113.11 the e.:<';;t'ir-2 fe1:'f;'1i1j\;f *¢»'.:.:'3,::: g§:i,z1g-.

from Coinlbatore to Salem. is"

sket<:h, which dis<:1oses 21s'--.t_:€$~~..Mh()x2vV' *:hé3~._a'c;(:iC1V<:iiii has happened" We 11<)t§ce gthai i }3(43"a<T::t;>3'cI'<:tx_1t he1s"(>cci'1:rrecI in '1"ami1 Nadxt and the dC._C?.1Ii'1*f3f1$:S Tamil. But d.O£TL1i1TQ_i'l1iEj} --boi'Ji*s,':i..{i"E§f1'gg1iS*h ':13 W631 as-; in Kannada. A perusal <)f-LEX.VP25%_ ilisctidgaes thai: the road in qL1estior1 w<):;:J.:;%:1 i'u~n E2ié3i;w--.i«c} W([%st,. We 110i:iC.e aithaé. the Waganfi p1'Q(?t?C:"}jf}§§__ from E21551; 110 'West whereas the lorry in ;}::;§s~§i'0n '2:=.f;::sV'g;€m<:ceciir:g fi"{}H"1 X71/'s:>ssi €10 East. "E716 wid_ti"1
--V {sf ;:*{i':;zc£ ixs a}3(3L1t; 35 f%:e:i;, We nc>t::i<:{: that; théi lorry in ..:L:qi:é$::i<)r1 had {i£'€}SEE%€i'd 3. :~a;ubSi'2tr:%.i21} part; of the rnad Gr}. iéiég :'i§;hi, giaia Em fzicft: a g::s.~ém;ssa§ 0:" the 5-:;E<::-ztzirh wemid :§§sa»::.§.z}:e;:% maxi: ii: Eigad :f§"{}s5ss;-z?:? °é:%1€ mé::<%§3;._:': Eéraai f§.§"§.€iS§"§}i,i{.",E":
22:4; <f::.:'£i :.}:§"'§4E1<::~ iii': i%::€E, if §':é3;€§, :;:<>:1:%;§.:m.<a%<.§ 22 §é'.'?f§?iL 2?€'Eaai: E--¥1?EE§ " 'as: Eize ER!" ::1g<>2":R 2.-gm. 2.25% §€i}§E€j)'2?i»'5%§ left: for X-'v¥1g()1':R vehictie was 2113<::ui: 14: i%3e1':. Indeed if 0116: W&%z'e. to E2-:k<:r inio c:<3r:siderz1i,io'r1 the wiciih of the mad and the rmztdiam wozfld be 1".7'V.;f'e<-31;, 1'~€a:%<:::%:;53a.ri1';-,{, 'iihe lorry in qzmsiiicptz had <:r0s:;ed the meciiaxx 1i:1:j:"Z?:)y§;xE:§1'C:;:5fj=% 41/; feet. Hemte, we are of the View t1121i:_.:£}-1£%__ "fc:€3r1t.§:1'a.tic3;§i' of Mr.A.N .Krisf1naswa,n1y, Ic:.21;5;_1e,c1 A.jg;i}.:)::31s»::t1'- t4}E_é:A in.:-:-surer iihat the drive',-1" of f.?r1£t.__W21go.§1R w21;s3"i"f§E3.p_Qr1£ééib1Mer OI' for that m.21tt€1* subste1nf.i:1»1Iy, c:or1€:1"ii3_i1ied} to t:.E1»:3 ac:<:i&eni, ézannoi: beVz1.(f§j;ept.ed;Vj_'v I:=3_t1ve:éd.__ our finding is s'tr<3:1gt.he:r_1ed 33}-?'ih€ IVMV..1f;3p()«1f§.'g;1{ and EXPZI.
The    iorry at Ex.P2O would
disclose}. f}::..s1tf  dar'r1ages (raised to the
ve.h.icVI_e_.

 :a('C1:;%A--J.A F'."<;§rzI.  head.Zighi assemble and
 Sigh: assernble are damaged'
' :F?';ffo§:';:=f,V :*igi1.f' porlmn Q,' {he biiifljfiéf' bemi damaged.
{fiE},, 'f~?'r'or1£. z'z'gh.£" pcsrriorz of ihe body d<3r'zZ"ed. V 'Yd! F:"0nE':'rigI'1Z" spr"i:'zg,fi'<37':I"gaugeég daznaged. per' '::E":e EEE/EX' :"<:e;;><>r§. EZXPEE, 'E:E1f3: {§E1§E}Ei§_.>;€.f&"% <t2;*o,.:s=:€::§ {:1} Franz'. z'ig1'1: head Zigiu. cwserrifgigg d.ar'r':agecl. {b} From'. bumper damaged, {C} Fr"on§.' f~1Zac1£af.9ry'Er'zgir2e and. Engine darrzaged, {CE} Fr0r'2:': right pOI"§"iOI'E cg:/' {"116 body. ';:;:<g;4::g§£é;s%:.ez;; "

damaged. 3 {9} From. view screerz gfiass U) Front right" side b0ci'§;. § i'e{1i.eJcA1'." _ I V [gr] Frorlt under sL1sper2sig§:fi-$';;:;§err1.€:i.é:s;§z¥lig(i%?d, {E1} Steering lizlkagés afé .:f;:1fii«ri_a.r71aged.

(:2 Righf side both :'ivé_;i'o'o:}:é (:Lr7g%"c,v"A.A3'.>«.€:»V'_~rij_L°:'.--:(:¢'. gi) Mon; 5.9;; of c:§é.:ti'::2_<;V£ damaged.

(Id Fr_(m    (gs Se I  {i§,{r2'1ag€d.

(I)   ar:%.dV door assernble are
  4' ' V % _ ' ' ~  '

TI1e.<g§e. a: :3 the df-_1fn.3{ges c.au:3ed to both the vehicles '_ ir1xaf3Ii{€:e;{_AinVv the éa.i«c.§_d_e;*1f.. indeed if one: xvere 'L0 fake into 'c:£>1*1'e3i.cEe::j:i.'£;.i;(:v::;" "£1-.3516: damages C£iL1S{id; 1:0 both the vehicies a'n.d"" e:is0' f:h.é spot sk€rt«:ti"1_ and if all meséz threée ,.Ci<y::z1::a<2r1«§'.=;; are read in i:2.md(=:r11, ii. is cnzviciezztiy ciear that 'T_ §h;e Eight m<3t:€zr vehi(:Ee Lek, Wago:1R had s«11s5i.z:in<:c1 mere aizzaznzxgs. {}bvi0:.:s§:;, ii: is 21 iig?E":i:.e:r 1rehi<,*Es::: Butt E'}c)wev::=:*, xx-*E':z:§; $_ig2'1§§E::2ra2.'}.t: fig: pizza? {if <i2a;z3.12-"egg: §§":é';'i§%§'E"}E£'{Tf§E «l_5--

it is on the :'i.;g;ht': Side ofi:)<>t.1'1 this V£:%i'1i{TI€S. w.hi<'7h wrmid. I1e«:tess211*:i}y £1182-111 that": 221 p0ss§i_b1'Ei.i:y of 221 1&1:-sad an (3Qli'i.E§§()I'1 21pp€2':1}T'S E10 Imve. been ewoided. TE3.<:? t':he0'ry §_e;§i..vi1;3--.b3é Mr.A..N.K;t'i:«;_1.m23sswa_n1y, l621:':1ec.E <:0u_r1s<.-31 " Q1-sf ' Wa;t__§0'11R wag t".z'y"i11g* 110 <}veri:ake:1't11e=:'"w3}:1i«{:t1::::,' x;g'}1ig:1i;V'W21s"« in t1*<:}11t of it, is belied fi'OFI1,ih(i Vfé.:.::i:,"-ighat (massed a betier part 0f the i12§§€I»i2111 Iii;':e_,"c:3Vini1'1g to the side of the Wagor1R' v15i'<2.Ij:ce;.' m:§ ;e;:'1j<:_6ft};1r;*, viévi-9 tzhat "(he finding reciorded by the: 1:;:?a.r'1.'1£:d f1'nenib:%'1*._C--f the "I_"ribu11aI 'that, it vvas i;.};1'€' ":'7.;1:,?..'\':'€~'r1""_(3fi' =II;é 1i)'r1fy",-"'w}1.£§ was r<~":s5p(>:1sible for fi'IE3"?Ei("';'C'§i'(i!¢A€ iT'l'il ctéi?r;1'1'3{it'.~};5&:%: fe1u ItE%'cil. 1{3. Insofar'=é;;¢~_ t:I1_é"»..p.:'obab1e <::0ntribut.ion of the driver of i'.§1€"'{3vEVi1"v§S-(1O'i"].(ii'({%i'I1f3d, it is no doubii 111136: that 21 is. is':-.:ft: z:1;§ EEi'3;Vi11e e1ppe11ar11: that ?§,h€': deatéezsed, i_;v'1r;;Zié' c?21.r wa'1s 9:1 his Hiobile. In feméi {that is '£,E1e4::»._;3*a;<%£i€n¢Ic:f:.--Sf $1116 cimriér of ihéf Eo:r"r'y, App21rer1i:iyg we K -'~___ ~-'.r1r€: €).f i1h_fS§' View thaii the segaid p211': of the f3\'iC1f£'.I2C(3 cazmot "?;}€;+ .1?:_s3.3;§:E.a=:*«..»-°'ed' 'We am: §*<:t£gt.1§rt:{"E is E'}<}§§.{3€:'f itfmi; 2i£€.?{',§{i€i'1i§f-s .. _,;:;E.€1-*2?z}s*:a E';:»:_p§3s::rT: E2': 2?: f:*a{:r?i:§<3n af 2: E'=§f;?{ii€}.Y}{§, €f}'E3'2-*:'<>z.z$§_'y".__. {Em giriarar 0?' €:E::z:'~:* §€;r':":x; <:;m:m:>':' $36: s;i~;aé«::§ fizz: ix? 2:§;i"%;e :10 EEK:

" ?:_E1%:é"--~.é:i::Eai_::<a.2;::':é §":§':2":%:;=,Ei" Ei§'E&"i E:h:?: a:;7<fi{_i€.m£_. §3.:~2$ <:}{%:::.2rr<:?::i
--i{3w s;ituat:im1 ami woukzi 1'10i;i::e: Ihat'. the <i:=3c?:<:::e71s5r:%ci was talking on 21 mobile when the a<:?c:ici<:tz3.E:'. 1:12:15; <3c:c'L:r'zfez_i__. In ifactf. if it vwsare to be 'the s:;21:~:ae. iii" ht'? was \v21f:c.:':1i:'1;gf'zihe driver {if the car spe21k;i1'1g_.-§ 0:1 I'I"if.)bi1f;'f, ii:se1iiA«.g?§*c>.y1idVi"gie "

diversicm fOZ{.' him. arid Whiiih c:21:'1:'}5é 'Szi%§1'--t.h:»:1: .fVi'€:4.w;:15s»V110§:i aiert xviiile driving; 11119 \;€I:1i(r1e. L§"3}.'Ci()£'l§3t€3'Cfl€y7iV' MKA.N.K1'ishr1s1swa'my, iea1rii'ed"iv:<>i111se1_ f'erI= 1.1%; iI1SL11"€F is right in sub_mi€:tiz'1g§'i;he1{,_«"i:e1Iki--n;gV611 11'1()bi'1Ht' W1'1i1€i' the vehiétk-3 is on the lT1()'.>"€,"'I"{1(3i.'.'"V('V,' is(3.--'«i:1é1~;--?ji_i3.g.~ reg21.rd to the '[.1'a1ffi(": on JE.1'1€?r'VI;£;§if}VCé'iS i'T}{}'f,€ <;,:v::irr'e'cjf. ~~."¥e,s...§ it is true: that the law :.'I1a"iféir: th23Li: _11o €ifie shall make use of the mobiléz when "i*i€:-._61i_ 'driving: the Vehicle. Bui.

h0\xresvef,.._u}ei rioti¢€~ t,'h_2i1':.«--._iii' 'the p1"esen't c:<m1,:ex1;.3 everyday i.hiss_:'_:1}<: _I;1(}i, .'i'1€{fidf;zd and most of flame y<>'Lz1f1gste1's '-._KX?()i_1'3:d -.b<-3 spe2iki2";g"<)1i mobile whiie driving 21 i:wo--~ '%.7x§h:*:<:2Li€:f'Q:'2::i£é%_;1 21 i'o:1.r~«wi::<;és3Eer, Ind<--3e{i '€316 §3().i.E.(.\:(Bg who m'z:i::, E{VE:é"_~v.$t:§"«:%<3'i.s, are réicgzgiireci it) be fl".1(.)I'E:E vigiiauii in re&?§>;€é{t€f_~'{;f .T~i:Ef2:i%:2:;tt m{)%3iEE= E,.£S:§€*,§'S:§ while drivéilg, In fmti. W.§h:;:~§*<é" $1.:g§;22Sfi:i{}:1 dzmlzfzg *:':}'::e {"'.i}E.,iE'E'S=€;'. <>fé:w;ie:ie:1<7t% E10 _ gig _ I:::eCaz.1:'~3et the di3(2Ef21S€£i ci1'iver/E1us132a11d xx-'21$ tziliiirig '£10 11631: This itself W111 belie: the t11e»:)F3: {hat the: d.e<%_ea$€d w21:s sspeaking on his mobi.1:3:' C?31(,'.f;? this pan £I;;i"'Ti;11c;% «::<)1'1i.<:~:nt.i01': is if-?S{?h€3W€*CI, wheat. ran};-m'1s 1:9 i:i1£:~~-e'vi£ic3:f§::é,..¢ both oral. 21116 dc)C.un1<311£.ary cm r€,~(ft(>:'ci. I_'xé:d'€:ed_'1";3 V' case on hand, t,h<2 maxim resgjpso 1.;>"c';"e,1i'lf[:>.rfQppiitzg irmsmucth as the thing speexks far "'._E~1l?:Ar1£:€:;-'wt:arc' of the View that the c0r1i;f??if:i0i1 Ix/112A.N.Krish1a21swa'my, iea1rz_1é:~:§ czonmsei. fcézj t'i<;'é2*v--..i:r:a.:§L11i*<:':"» that the 3.CCid€'I1i. has 0cc:,11'r'eci due 'i::~:>._i;:'1ier fash and £1eg1ig€iiiiT'ci:"i};¢',i31g':%3i° f;1'€1'aVVTdriv':3:f'0'f'the Wag0nR, cannot be accrepted, «sci; --a1i:%'<:3.V ..£§(f~nte11t:i_o£1 that atleast. some degres {)i' *%hi:e.Vfiegiigeftécte can be ai'.t',1'ibut:r::d to the ciea::é'as:g<3:ri;--- T i111s'iLVt§' :9:c)r1'firn: €;h<3: :{'i11dir1g re(:0rde<:i by the 'i::;¢a'ft1<:V§ ».:i1:%:'z1b' gr czf E2116? '£'ribuna1.

g_g:;+::L N;3_.§g *~ E Eig. '_Fh.is:é mkeg us 110 {.116 ne2<:1: question 213 to tha a.,:11é§_=.:§':E, '£0 E39: 2m,rar£Eed ::<}:::pe:'1sz:f,i<}:1. Emieeii in E:hi$ ':?é=:g;§ar<£.; am 21;'-?cgsm;:7.:'e{i £11} IE(}€ii.{3€? Ethaé: ilhfif E0555; sf {§€?'§'}éj3§E€ié?§'1{.f3?' is: E'€i€§ELE.§.f€§f€"§ fizz» '$6: <}:=e:.2:'"us;%i{;i€::°:'e/{E :ssi§:§': r<?§%:%:*e::1cz-3% ,];4_ to the aC£':1aE C()I"1E.1"ibLEILiC)i'1 of the r:ié:<:€:as<::d to the family and for its welfare, It 1'16 d£3u'r3t tirue t..hai; a c<):1tf€;:iit ;1(>1f1 s<)1.tg}1t: iii) be pE'{3SSE?".C§ b::;":1"(}r<:% _ ' ' u§,~ .. __ 5 E\JI1'.A.N.KE'E5:i~hE"121SWaH1§;" E:::am€<:I <t<>:.'1:'15seE ._JE.i.'h,€?"'i}:i&§LI1'f:?I; 't:hat: claimant N131. was w<)1*ki11g=.A_z1s :211é?:(:tn1*:3:r"*i1'1'"f;22.fgv=:%:;':

KLE) Law Coiiege. But }'1vc)wc2v*e:1't.'-,_\Jé«;> 11e3t:i:§§:»...t;}12z._t n<;.

r1"1at€*:riaE is; 'fi)rt.11(:(>n2in_g_§. for <:§§11::3usi@n as to what would 11111.3 aside, We propose to :..Cw§.€)"}3...(§I]('I(3Il(3y with reférerzcte it is not in dispute" as an Assistant Sales that the salary of the decease'Ci.__was"?T2:2',13Q(3«;£'_3"'231.r1d 21 $1.1m of 3420/M was dedtigzied i€::*,V_é11'dS'-- Pi"{)v'i'::it:11i: Fu::1::i zmd a.1'1<:»'{.h£":r sum of %'2Q:'?¢/ 5 }°i.<wv21rc1'sv .E?__1jQf;3ssior1a.1 Tax emd Er1c<:>'rI1€ 'I'21X: at '€?;,598}'fi§. '*'£.;:dé3€«:d 'xx-"E':iie: mn;1p1,:t:ir1g 'mt: bass of _d':j:;_3«€3'ri:;§;<:3.}j1&:;j§';gima is; r'eqL1i_r@d 'ta take the £161": $21i21.ry, 'fi}"hi €,ft}"£ is; "§§';*22:§.EzibIeé in tins: €an1i§j;a 'xfiké find Ii,E":ai: E?jf€7€3' {§€%{§{4i:'f[1i'I':?;V§§:fiéé? Sézifii a:":1<3:,m.E:._ mes: §:%22:z*:':<:n:i :"11<e:m§:>é.=:r sf {E19 _ "Z.7§i¥3i3a1:'1V:%:": he-2.:-:»:s §'5:k§::': {Em :'z';<f>:'1.'§'.i':§y zzssé. §:':<%<_}'::':§: of Em:

k" 19 -
de<:<3e1s;€d at ?},?£302/» which we fimi is appr0;3ri.3;t:e. '"I.'h_<«3e .rt:<-:xt', quesst;ic>1'1 would be to the z1m£3z.1m, wh-icih is E"€iQ"L1iI"Ef€I {:0 be cie(£11<ti.eci 'i',(}'.7'JEiI'd§E§ ;>é:-.rs5<3naI 'i'i is to be I1{}U.(_'.€'.d that; ass 0f now. t,her€: Eifiiu c2f11yL' t'v:2e. ' <:*i21imants. The r<:n"2a1'z1it1g i;hre.<:1," who'wésréz~:t,:fa,Ve1E.ivf:g" i1"1 7 the (fair are no more. "i'_he i%i{..E1ér Wag (:i1:*iire1i;'. 'i;:r3 depressisn and he c:0rr1Ir1.i'{t.ed.u§§'uicidef' mQt.hea*wi11» law. who was the oca.{1.ip_a11f;" 3350- ..c._3:'.6;:"£i~-._ The size of the fzirniiy when 2111 of ihe'm_ 51:31:;/ec'i'~.V i.CggatE1er was five. Hence, we 31764015V-{he"Vie%w""i.hé:t_11%:-E.ea.r.r1ec1 member of the '£'ri'bii1;ea.£7:wa§?~:jué;i£fied iii""dedL1cti11g .1/8"? of the iz1Cor11eVV'towar2;is péi*sVO33g;I'*~:*,;s:penses.
"1'F1'is_ taki:3s 2;-1-s"t,o the next quesiiion as to the V' "'~;:e.Qt.i:--2{.§ iifjzasfltzf depéfifiézncy. Ur1doubt€d}.y,, <:1a1'mani; No.1 1 ~\Aé:-;..:~7, '§V'(1.:fVE§i'Ii',§;; fa:s_}a Ee<:t,u:'e:r at. that I'€3}é£"i~.=";'=.-"£.§",£'{. paint. cf tirns' It is-_;---rig _rio=;;b~'é', t:;:"m3 that: as 0f new, 21 SL1bI11i£:'»SiOi1 is made ":::>«;~3for<»3 uzisg t:h2:u'. 5-1:119 is 11:) Imzgger working. But _ r;<§iv«:%:7i;heE€:$s e1v§%;'1 ii." an a£'f*ida2--if. £3 fried by <:§ain1a:1€. _':'\.}'e.}; " = ..i_:2:E§<:2z§:i:§g_._§ :._E'z;2i' s~:;§1:3 Iii} m<>z"'{% Ea;-*<>rki:':§§ 225?»; 2: i§':<i:i;1zr:?_-2»? %{§.E2- §.,2:_v=: €;i<;:§§:';;;g;_>,f{:":; 232.2%. §'1::m::-"ex-*<%:" <::a.:21"2<:£. {:E_:i:~;:.r€-:;.;j§e.1r<i i;E';::% W 20 --
fezm, $123.1: at {)'I1f3 pcnm of 't:ir1:1@:, She was w0r_1:i:1g as 21 lectiiurer. Having reg:gu"d to the i'21<:t ihaé: is :'eq::_;'red_ '£0 earn for ixersscif, we: prcssuzrxe thai: she ('()}f11:4i'Ifi1:iif4?:':*}1. {:0 woris: even as 011 taday. But hc>w€:Ve:=.r. we }Z§i:'iEj$"€,€"3»If£*Vif.{§ mi V' that in their &1bS€*.£'1(T€'. sf 2111;' z1121t.e:*i§5iE"i;'g: ¢_sI£<1c3w .ais«.i4<) \'>v.1*:af1'. is hm' aaiexrfyg propuge to d€dL1{Ti' ¢1_ sun1'v_z3i"'?.2,0'=3O/ from the rn<)11ihiy i11C()II}('3 of""L€;}Tie is at 2117.502/M. If we c:<::d;.;<::. ':s%{im%Ap%»}%_{?f %2;ijo0z-- fmrn €17,502/~, the 1.033 of ciTépcr5L1t::1ps§VI1<:::Jf'\;%Qe..fi_1_2j work out to ?.153502,/' §:u;1ig. .'c)f "3 required to be dedu(:j;Ve*d_'"' -i:L§j{we1i9E§:~s" "p~«:jfsor:%i1""" Expenses. Thus, the c0nt.;:ib"u'i',i:o.n ix). fiaauld work out to '<*. 10,335/--, If m111tip1il:e* '0§ fi5:_adopted, the 1'.ota.1 "loss of ~._aep:§f1agfac;;wog:1a*w::rk out my '€'.18,€'r3G,30O/M (10,335 X _ ~T._""ifhis W6 find, woufd be T.1':€;' 1053s of Ta} this;., we add 21 sun: of %',,65,0€}G/-- unt:{er V'-».:::>r1vei1z:T§,%5n.z12 heeads. Thus, t..h<:é iota} c:<>Ir1p€r1sa.f.i<3:i1 ";1ura:j%;i'21b§e far £116: (i:%2a::}1 of Raj<:re".=;.h Ai1uja w<mE<i béf _§f;9$2§§:59<:;~$ _ :2; g
13. "Fh1':'-3 takes us to the E"1€Xi', quesfiimx as to the zmtaaitaum awardable far the deaath of the n1c>E:Ir1e:%_:7«iiéiiaxxr. it is rm cioubt; tale tihat". M113.N.Kriafia:1;1$W21.H:~}»'--.. ff?/_Ci <::0u};1se:2I wags r<3:;.111y SkCpi§(Tf€il a.bo1.1{. {the €iQI"§4t4:fibuf.iji<1:1 01"

£'I1f}U"£iffI*i£'}.--1'é1\3i7 in the f};11':1iIy. Bu: .Y£€T'*«;'A_C'?1'"§§,h"f;f_71€¥':E.;'»A.E"5'.'-.VU€.'£13"€.:{}f the V-'i€\}V thaii U163 fact": that shx: w(>ui.d 'frxm-*e Gaffe of her gre1ncI--<:hiId cannot be di5{3€_i{l}1i,€d. 'i-rideléd x}x;*E1ateve1' might be the 11at.L1re' ..(_if'«-- 21 :-j10,tE1Lér.¢ir1¥'i«aw', it Cannot be said that she would .21.C¥i:, §'1'i.{e'._'c1..,sh'i'e\>i?;51416:1069 to that:

extent, xsve :cH'._é a7Qie*.§&r'VVthgii:.th_é"i'€é1rnr:d member of the T1fi'bLi3r1a{iiixxragéff'féighfin téikifig the corztribuiion of superviE9i0n.. VéVOCf£1:1.i§$I1..__éI.).(i' gL1ida11c€ to the family at $3,009/--« z§{f£e.;* - cTc_d{i€:t%ing I / 31" t:0\w'g1rd§~3 ;)ers~sona}. «.¢3Xp:::is(:§:»., irhta .1()ssL<:"O'i" ciept-:11::ie1_1(:y* arrived at $88,000/-- nmmber of the 'E'ri}3unai, »:3a.m2«:;f be fa'L:E.:ed, };f::.£;<:;0 in 1*T'€iE3§3f:'t€i; of the c:<)1inpe:11ssai.i<)n towards 'A "~._ "éuj::::"iés.V$izft€re3c;i by €:iai1':':em.t, Néin ET and ci2:imaz1t No.2 M». '".E"hu.<=;, 2:21-'9, E};.{?('3€EpE'. ?;E1.<;': appeezl in par€:. 'j£'%:<:
" {',{}F§"}_§§€?fI"§5.S§13§.§{}§1 zzswgargizzbiaé £10 i;§':<:'. <_':E2'~"2.E2'n;=m:':s-2.; 36:' {ha :::§:.=.=e2:i",E: a}? _E~Zaje,=$E: ?:§E1.Ef&3 v~,:{.';:..:§{i be %', E§,;2E";xi?s€'}{};'«. Ez2s;{;>§*2;_.1f as {his ,')"}'M c0mp€.11satiz31f1 r:.iei,€rn1i:1ed in respect. of thtz cums}? c:*.ia:ims i.€:., for the <:IeaE.h sf mot}1e;%r»«iI1wIaw anci for p€."§§-»"{}1'1£?£1 iI1_jz.13::ies, aims neat waxrrzmt; i.11iierfere1'3<:e. '.I'11e_..ai?E_i'i*£~:;:%tiigzisV. iSSI.i1€d by i::}1e: Ei;%e1r:1é::"1 member of {he TI'i§C)'L13{"1'§":L1.u r:%ge1fciiz"1gT _& ' a.pporti011n':em:: as We-Eli iI1V€3:Sf,j.3 1€311'£ Siéllliffié The balance cf a,mou1'1ii 21sj.deteri';1i1 1£+,d in,Ti';.1i'S 'a}:£péfa}. shafi be de_posited Within a péf";g3d of Si): ~15,-?é'c:}{s. Appeal} stands disposed of