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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(u) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(u)to accept both specific and non specific grants from funding institutions like Indian Council of Agricultural Research, Indian Council for Industrial Research or Indian Institute of Social sciences or any other authority recognized by the Government of India and the State Government.