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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Indian Post Office Rules, 1933

(2)Objects of natural history, dried or preserved animals and plants, geological specimens and other similar objects shall also be admitted to transmission by post at the rates of postage for pattern and sample packets provided that they are not sent for a commercial purpose, and that they are packed in the manner prescribed for pattern and sample packets generally.