Delhi High Court - Orders
Vishal Gupta vs Union Of India And Anr on 21 January, 2019
$~34 to 36, 38 to 40, 51 to 53, 55 & 56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 531/2019 & CM APPLs. 2460-61/2019
VISHAL GUPTA ..... Petitioner
versus
UNION OF INDIA AND ANR ..... Respondents
+ W.P.(C) 532/2019 & CM APPLs. 2462-63/2019
ANUJ PRAKASH ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 540/2019 & CM APPLs. 2477-78/2019
SAUMYA KUMAR UPADHYAYA AND ANR. ..... Petitioners
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 579/2019 & CM APPLs. 2583-84/2019
ASHWINI KUMAR GAUTAM ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 580/2019 & CM APPL. 2589/2019
MR. SUKHMAL KUMAR JAIN AND ANR. ..... Petitioners
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 582/2019 & CM APPLs. 2592-93/2019
PEEYUSH DAYAL AND ANR. ..... Petitioners
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 629/2019 & CM APPLs. 2878/2019 & 2879/2019
UDESH KUMAR SHARMA ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 630/2019 & CM APPLs. 2882-83/2019
MRS. PROMILA NANDA ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 631/2019 & CM APPL. 2888/2019
MONIKA DHALIWAL ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 634/2019 & CM APPLs. 2896-97/2019
VIKAS BANSAL ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
+ W.P.(C) 636/2019
ANKUSH RAVINDRA KARWA ..... Petitioner
versus
UNION OF INDIA AND ORS. ..... Respondents
Present: Ms. Arunima Dwivedi & Ms. Preeti Kumra, Advs. for
petitioner in Item Nos.34 & 36.
Mr. Parteek Goel, Adv. for petitioner in Item Nos.35 &
36.
Mr. Manmohan Shringirishi, Adv. for petitioner in Item
Nos.38 & 40.
Mr. Ajay Kumar & Mr. Sanjeev Chaudhary, Advs. for
petitioner in Item No.51.
Mr. Rohit Arora, Adv. for appellant in Item No.52.
Mr. Abhinav Trehan, Adv. for petitioner in Item No.55.
Ms. Sudha Sachdev, Adv. for petitioner in Item No.56.
Mr. Rajesh Kumar, Adv. for respondent in Item No.34.
Ms. Arti Bansal, Adv. for UOI in Item Nos.35 & 36.
Mr. Vikram Jetly, CGSC for R-1 & 2/UOI in Item
No.38.
Mr. Jayant Bhatt with Ms. Prachi Aggarwal, Advs. for
R-1 & 2 in Item No.39.
Mr. Nawal Kishore Jha, Adv. for UOI in Item No.40.
Ms. Shiva Lalshmi, CGSC for respondents in Item
No.51.
Mr. Pratyush Miglani, Adv. for UOI in Item No.52.
Mr. P.S. Singh, Sr. Panel Counsel with Mr. Rajpal Singh,
Adv. for UOI in Item No.53.
Mr. Vikas Bansal with Mr. Satya Nand, Advs. for UOI in
Item No.55.
ORDER
% 21.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 21, 2018 tpt