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Bombay High Court

Anuj Omprakash Singh vs M/S Sanjay Construction And Finance Co ... on 20 March, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 175 OF 2024

 Anuj Omprakash Singh                         ....PETITIONER
              V/S
 M/s Sanjay Construction And Finance Co Ltd....RESPONDENT

Transcon Developer Now Known As Transcon Iconica Pvt Ltd CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 20th March, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 12/06/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 14:06:06 :::