Supreme Court - Daily Orders
Dr. Shivanna M G vs The State Of Karnataka on 17 October, 2023
Bench: Surya Kant, Dipankar Datta
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ITEM NO.30 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).15178/2021
(Arising out of impugned final judgment and order dated 03-09-2021
in WA No.444/2021 passed by the High Court Of Karnataka At
Bengaluru)
DR. SHIVANNA M G Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ORS. Respondent(s)
WITH
SLP(C) No. 6112-6117/2022 (IV-A)
IA No. 158787/2023 - APPLICATION FOR VACATION OF INTERIM ORDER)
SLP(C) No. 23148-23150/2022 (IV-A))
Date : 17-10-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Varun Varma, Adv.
Mr. M. Bangaraswamy, Adv.
Mr. S. Shashank Reddy, Adv.
Mr. Ravivarma Kumar, Sr. Adv.
Mr. Subhashchandra Sagar, Adv.
Mr. Hemant Kumar, Adv.
Mr. E. C. Vidya Sagar, AOR
Mr. Darpan Km, Adv.
Ms. Amrita Sharma, Adv.
Mr. Mr. Rajat Jonathan Shaw, Adv, Adv.
Ms. Rashi Bansal, AOR
For Respondent(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Signature Not Verified
Mr. Varun Varma, Adv.
Mr. M. Bangaraswamy, Adv.
Digitally signed by
satish kumar yadav
Date: 2023.10.18
17:37:39 IST
Reason: Mr. S. Shashank Reddy, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Mahesh Thakur, AOR
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Mr. Vinayaka S Pandit, Adv.
Mr. Somashekara Km, Adv.
Mr. Akshay Kumar, Adv.
Mr. Vaibhav Sabharwal, Adv.
Ms. Divija Mahajan, Adv.
Mr. Ranvijay Singh Chandel, Adv.
Mr. Shivamma Sharrma, Adv.
Ms. Anusha R, Adv.
Mrs. Geetanjali Bedi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Service in all the cases shall be deemed to be complete.
2. Rejoinder, if any, be filed within a week.
3. Post these matters for hearing on 05.12.2023 as Item No.1.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)