Himachal Pradesh High Court
Swaran Singh vs . State Of H.P. & Ors. on 16 March, 2022
Bench: Sabina, Satyen Vaidya
Swaran Singh vs. State of H.P. & Ors.
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CWP No. 1476 of 2022.
16.03.2022 Present: Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents.
Notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General accepts service of notice of behalf of the respondents and seeks time to file reply.
r List again on 6th July, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
16th March, 2022.
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