Section 6 in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954
6. Representation of Jagirdar and Government at inquiries.
- At every such inquiry or examination the jagirdar may, if he so desires, appear in person or by a recognised agent. The Collector may, if he considers it necessary require or by a recognised agent. The Collector may, if he considers it necessary require some officer subordinate to him to represent Government interest at such inquiry.
