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Supreme Court - Daily Orders

Shoolagiri Granite Industries ... vs The State Of Tamil Nadu . on 19 January, 2017

     ITEM NO.36                          REGISTRAR COURT. 1              SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C) No(s).                 34942/2014

     SHOOLAGIRI GRANITE INDUSTRIES ASSOCIATION                         Petitioner(s)

                                                    VERSUS

     THE STATE OF TAMIL NADU & ORS.                                    Respondent(s)
     (with interim relief and office report)


     Date : 19/01/2017 This petition was called on for hearing today.

     For Petitioner(s)
                                         Mr. K. K. Mani,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

None appears for respondent No.1, despite due service.

Await service/track report in respect of respondent Nos.2 and 3.

List again on 10.2.2017.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.01.20 16:35:25 IST Reason: