Supreme Court - Daily Orders
Shoolagiri Granite Industries ... vs The State Of Tamil Nadu . on 19 January, 2017
ITEM NO.36 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 34942/2014
SHOOLAGIRI GRANITE INDUSTRIES ASSOCIATION Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ORS. Respondent(s)
(with interim relief and office report)
Date : 19/01/2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. K. K. Mani,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears for respondent No.1, despite due service.
Await service/track report in respect of respondent Nos.2 and 3.
List again on 10.2.2017.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.01.20 16:35:25 IST Reason: