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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(k) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(k)Creation of any category of posts of officers and other staff in the Authority whether regular, experts, contractual and machine with man;