Section 78(2)(d) in Arunachal Pradesh Panchayat Raj Act, 1997

[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

(d)require a Gram Panchayat, for the purpose of inspection or examination;-

(i)to produce any book, record, correspondence or other documents:

(ii)to furnish any return, plan estimate, statement of accounts or statistics: or

(iii)to furnish or obtain any report or information.

Legal Document View