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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Bengal Presidency - Subsection

Section 28(2)(i) in The Bengal Vagrancy Act, 1943

(i)the manner in which the money found with or on, or the proceeds of the sale of other personal effects of a vagrant may be applied to the welfare of vagrants under section 14;