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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(r) in Sree Sankaracharya University of Sanskrit Act, 1994

(r)"student" means a person duly admitted as a full-time or a part-time student in any of the Academic departments or the institutions of the University in accordance with the Regulations to undergo a course of study or research, leading to a degree, diploma or certificate of the University;