Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] Union of India - Subsection Section 13A(c) in The Income Tax Act, 1961 (c)the accounts of such political party are audited by an accountant as defined in the Explanation below sub-section (2) of section 288; and
