Section 13 in The General Grading and Marking Rules, 1988
13. Payment of Charges/ fees.
- The authorised packer shall pay such charges as may be prescribed by the Central Government from time to time towards the expenses incurred in connection with the-(a)grant and periodical renewal of Certificate of Authorisation ;(b)issue of duplicate Certificate of Authorisation;(c)training of Chemists employed by the authorised packer; and(d)measures for enforcing the quality control of scheduled articles marked with grade designation mark including testing of samples and inspection of such articles; or(e)with any publicity work carried out to promote the sale of any class of articles.
