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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(4) in Sikkim Urban and Regional Planning and Development Act, 1998

(4)"Area of bad layout or obsolete development" means an area consisting of land which is badly laid out or of obsolete development together with other land contiguous or adjacent thereto which is defined by a perspective plan, development plan or an annual plan as an area of bad layout or obsolete development;