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State of Uttar Pradesh - Section

Section 16 in The U.P. Cinematograph Rules, 1951

16. Fire precaution.

- All such premises shall be in communication with the nearest fire bridge station if there is any, in that town by telephone which shall be fitted in such place and manner as the Licensing Authority may direct. The installation and maintenance of the complete telephone connection shall be carried out at the cost of the licensee.