Madhya Pradesh High Court
Raju Sahu vs The State Of Madhya Pradesh on 10 May, 2021
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCRC-19311-2021 The High Court Of Madhya Pradesh MCRC-19311-2021 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 10-05-2021 Heard through Video Conferencing. Shri Anand Chawla, learned counsel for the applicant. Shri Prakash Gupta, learned Panel Lawyer for the State. At the request of counsel for the State, list after one week to call for the case diary.
(VIJAY KUMAR SHUKLA) V. JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2021.05.10 14:22:59 IST