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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Puducherry - Subsection

Section 36(v) in Pondicherry Revenue Recovery Act, 1970

(v)All persons bidding at a sale shall be required to state whether they are bidding on their own behalf or as agents, and, in the latter case, a written authority signed by their principals shall be deposited failing which their birds shall be rejected.