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Union of India - Section

Section 17 in The Indian Iron And Steel Company (Taking Over Of Management) Act,1972

17. Repeal and savings.

(1)The Indian Iron and Steel Company (Taking over of Management) Ordinance, 1972 (Ord. 6 of 1972), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provision of this Act.