Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act] Union of India - Subsection Section 22(5)(b) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978 (b)the discovery and production of any document or other material object producible as evidence;