Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act] State of Tamilnadu - Subsection Section 301(1)(e) in The Coimbatore City Municipal Corporation Act, 1981 (e)the tanks, wells and low lands which are to be filled up and the tanks which are to be conserved; and