Madhya Pradesh High Court
Ramautar Singh vs The State Of Madhya Pradesh on 16 May, 2025
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 WP-740-2013 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 740 of 2013 (RAMAUTAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 16-05-2025 Shri Prakhar Goyal - Advocate for the petitioner.
As prayed, case is adjourned.
(MILIND RAMESH PHADKE) JUDGE neetu Signature Not Verified Signed by: NEETU SHASHANK Signing time: 5/16/2025 6:15:00 PM