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Madhya Pradesh High Court

Ramautar Singh vs The State Of Madhya Pradesh on 16 May, 2025

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

1 WP-740-2013 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 740 of 2013 (RAMAUTAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 16-05-2025 Shri Prakhar Goyal - Advocate for the petitioner.

As prayed, case is adjourned.

(MILIND RAMESH PHADKE) JUDGE neetu Signature Not Verified Signed by: NEETU SHASHANK Signing time: 5/16/2025 6:15:00 PM