Bombay High Court
Rahibai @ Shabibai Kautika Bodkhe Died ... vs Muktabai Baliram Mahade And Another on 11 January, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
907 CIVIL APPLICATION NO.9130 OF 2021
IN SAST/20504/2019
RAHIBAI @ SHABIBAI KAUTIKA BODKHE DIED LRS.
SHANTABAI BHIKAJI BARGE AND OTHERS
VERSUS
MUKTABAI BALIRAM MAHADE AND ANOTHER
...
Advocate for Applicants : Mr. A.N. Nagargoje
...
CORAM : MANGESH S. PATIL, J.
DATE : 11 JANUARY 2022 PC :
This is an application for bringing on record the legal representatives of appellant no. 2. The application is in time and it is allowed.
2. Amendment to be carried out as prayed for.
3. Second appeal to come up on Board on 08-02-2022.
[ MANGESH S. PATIL ] JUDGE arp/ ::: Uploaded on - 11/01/2022 ::: Downloaded on - 12/01/2022 08:12:17 :::