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Bombay High Court

Rahibai @ Shabibai Kautika Bodkhe Died ... vs Muktabai Baliram Mahade And Another on 11 January, 2022

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                            1


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                        907 CIVIL APPLICATION NO.9130 OF 2021
                                   IN SAST/20504/2019

                 RAHIBAI @ SHABIBAI KAUTIKA BODKHE DIED LRS.
                    SHANTABAI BHIKAJI BARGE AND OTHERS
                                   VERSUS
                   MUKTABAI BALIRAM MAHADE AND ANOTHER

                                            ...
                       Advocate for Applicants : Mr. A.N. Nagargoje
                                            ...

                                       CORAM : MANGESH S. PATIL, J.
                                       DATE     : 11 JANUARY 2022

PC :

This is an application for bringing on record the legal representatives of appellant no. 2. The application is in time and it is allowed.

2. Amendment to be carried out as prayed for.

3. Second appeal to come up on Board on 08-02-2022.

[ MANGESH S. PATIL ] JUDGE arp/ ::: Uploaded on - 11/01/2022 ::: Downloaded on - 12/01/2022 08:12:17 :::