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[Cites 0, Cited by 2] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(1) in Consumer Protection Act, 2019

(1)For the purpose of mediation, the National Commission or the State Commission or the District Commission, as the case may be, shall prepare a panel of the mediators to be maintained by the consumer mediation cell attached to it, on the recommendation of a selection committee consisting of the President and a member of that Commission.