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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(10) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(10)Sufficient tables, stools, chairs or benches shall be available for the diners to be accommodated as specified in sub-rule (7).