Himachal Pradesh High Court
Bhagat Ram & Others vs . State Of H.P. & on 5 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bhagat Ram & others vs. State of H.P. & others .
CWPOA No. 1007 of 2019 a/w CWP No. 336 of 2014, CWP No. 4518 of 2014, CWPOA No. 6355, 6419, 3163, 3627 of 2019 and CWP No. 2974 of 2020 5.8.2022 Present: Mr. Ramakant Sharma and Mr. Onkar Jairath and Ms. Babita Kumari, Advocate, for the respective petitioners.
Mr. Kunal Thakur, Deputy Advocate General for the respondents.
CWPOA No. 6419 of 2019 & CWP No. 2974 of 2020 De-linked. List on 2.9.2022.
CWPOA No. 1007 of 2019 a/w CWP No. 336 of 2014, CWP No. 4518 of 2014, CWPOA No. 6355, 3163, 3627 of 2019.
List on 16.9.2022.
(Satyen Vaidya) Judge 5th August, 2022 (kck) ::: Downloaded on - 05/08/2022 20:06:41 :::CIS