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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(3)(b) in Rajasthan Co-operative Societies Act, 1965

(b)he may summon any person who, he has reason to believe, has knowledge of any of the affairs of the society, to appear before him at any place at the headquarters of the society or any branch thereof and may examine such person on oath: and