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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(f) in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

(f)notwithstanding anything contained in any other law for the time being in force, establish and maintain,-
(i)one or more medical institutions with different departments staffed and equipped to undertake education and conduct research in different subjects,
(ii)one or more well equipped hospitals to provide clinical services,
(iii)nursing colleges staffed and equipped for the training of nurses,
(iv)rural and urban health centres which will form centres for the field training of the medical and nursing students of the Institute, and
(v)other institutions for the training of different types of health workers such as physiotherapists, occupational therapists and medical technicians of various kinds;