Section 11(1)(a) in Gujarat Sales Tax Act, 1969

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(a) in Gujarat Sales Tax Act, 1969

(a)a purchase of goods if the goods at the time of their purchase were the goods specified in Schedule I;

(aa)a purchase of goods in respect of which no tax is payable under the proviso to sub-section (1) of section 4;