Section 23(a) in The U.P. Secondary Education Services Selection Board Act, 1982
(a)willfully withholds or fails to furnish any return or information lawfully required by [* * *] [Deleted by U.P. Act No. 1 of 1993 (w.e.f. 7.8.1993).] the [Board] [Substituted by U.P. Act No. 25 of 1998 (w.e.f. 20.4.1998).] within the time allowed therefor; or
