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[Cites 0, Cited by 0] [Section 513(1)] [Section 513] [Entire Act]

State of Telangana - Subsection

Section 513(1)(e) in Greater Hyderabad Municipal Corporation Act, 1955

(e)regulate by public notice the use by the public of any portion of a river or other place vesting in the Corporation and set apart by him for any of the said purposes; and