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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(3) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(3)Whoever commits any breach of sub-rule (2) of Rule 24 or of any terms and conditions granted under sub-rule (4) thereof shall be punishable with fine which may extend to two hundred rupees.