Section 2(xx) in The U.P. Co-operative Societies Employees Service Regulations, 1975
(xx)[ 'Medical Attendant' means a medical practitioner, whether of a Government hospital or otherwise, appointed as such by the Managing Committee of the Co-operative Society concerned for attending on its staff] [Inserted by Notification No.432/XII-6-2-85-77, dated 17th May, 1983, published in U.P. Gazette, Part 1-Ka, dated 30th July, 1983.].
