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[Cites 0, Cited by 2] [Section 81] [Entire Act]

Bombay Presidency - Subsection

Section 81(3) in The Bombay University Act, 1974

(3)Every person who intends to be a Registered Graduate shall make an application to the Registrar in such form and on payment of such fees as are prescribed by the Statutes. The Vice-Chancellor shall, after making such inquiry as he thinks fit, decide whether a person is entitled to be a Registered Graduate.